Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Mizoram - Subsection Section 12(1) in The Mizoram Civil Courts Act, 2005 (1)The High Court may, by notification, fix and from time to time vary, the local limits of jurisdiction of any Civil Court, under this Act.
