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State of Goa - Section

Section 85 in The Goa, Daman and Diu School Education Rules, 1986

85. Fixation of pay.

(1)The initial pay of an employee on first appointment, shall be fixed ordinarily at the minimum of the scale of pay.
(2)If an employee migrates from one Aided School to another Aided in the Union territory of Goa, Daman and Diu after applying through proper channel and his resignation in the former school with due notice is accepted, his pay last drawn shall be protected and paid to him in the new school on the strength of the last pay certificate provided the services are continuous and there is no break in service:Provided that such migration is approved by the Director of Education.
(3)The pay of an employee on promotion to a higher grade or post in the same school or any other school under the same management where the services are transferable, shall be fixed under the same rules as are applicable to the corresponding employees of Government schools.