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[Cites 0, Cited by 2] [Section 53(2)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(2)(i) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(i)the purposes of the private college for which the premises of the private college may be used and the conditions subject to which such premises may be used for any other purpose;