Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Entire Act] Union of India - Section Section 34 in The Railway Claims Tribunal Act, 1987 34. Omission of sections 82-B, 82-D and 82-F .-Sections 82-B, 82-D, and 82-F of the Railways Act shall be omitted.
