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Punjab-Haryana High Court

Mohit Kumar @ Mohit Jogi vs State Of Punjab on 6 September, 2022

Author: Pankaj Jain

Bench: Pankaj Jain

208-A
        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                                  CRM-M-32395-2022
                                          Date of Decision : 06.09.2022

Mohit Kumar @ Mohit Jogi                             ...... Petitioner

                               Versus
State of Punjab                                       ...... Respondent


CORAM : HON'BLE MR. JUSTICE PANKAJ JAIN

                               ***

Present : Mr. Gursimran Singh Madaan, Advocate for the petitioner.

Mr. Gurdarshan Singh Sidhu, AAG, Punjab for the respondent-State.

*** PANKAJ JAIN , J(ORAL) The present petition stands dismissed. For detailed order, see CRM-M-32087-2022 titled as Vishal alias Vishal Jassal vs. State of Punjab, of even date.




06.09.2022                                      ( PANKAJ JAIN )
mamta                                               JUDGE

        Whether speaking/reasoned                    Yes/No
        Whether Reportable                           Yes/No




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