Punjab-Haryana High Court
Mohit Kumar @ Mohit Jogi vs State Of Punjab on 6 September, 2022
Author: Pankaj Jain
Bench: Pankaj Jain
208-A
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-32395-2022
Date of Decision : 06.09.2022
Mohit Kumar @ Mohit Jogi ...... Petitioner
Versus
State of Punjab ...... Respondent
CORAM : HON'BLE MR. JUSTICE PANKAJ JAIN
***
Present : Mr. Gursimran Singh Madaan, Advocate for the petitioner.
Mr. Gurdarshan Singh Sidhu, AAG, Punjab for the respondent-State.
*** PANKAJ JAIN , J(ORAL) The present petition stands dismissed. For detailed order, see CRM-M-32087-2022 titled as Vishal alias Vishal Jassal vs. State of Punjab, of even date.
06.09.2022 ( PANKAJ JAIN )
mamta JUDGE
Whether speaking/reasoned Yes/No
Whether Reportable Yes/No
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