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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)Except as otherwise provided for, an officer relinquishes an appointment from the day on which the charge is quited or transferred, if such quitting or transfer takes place before noon or from the following day if it takes place in the afternoon.