Section 2(1)(c) in The ASSAM PRIVATE PLACEMENT AGENCIES FOR RECRUITMENT OF WORKERS (REGULATION) ACT, 2019

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"Establishment" means an Establishment as defined under section 2(8) of the Assam Shops And Establishments Act, 1971; (Assam Act No 21of 1974)

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