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State of Karnataka - Section

Section 49 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

49. School of Environmental Science and Public Health and Sanitation Management.

- There shall be a school of Environmental Science and Public Health and Sanitation Management comprising following members, namely:-
(1)Vice Chancellor - Chairperson
(2)The Director - Rural Development and Panchayat Raj University.
(3)The Director, Training, Publication and Supervision of all schools.
(4)The Director, Centre for Research, Innovation and Evaluation.
(5)The Director of Watershed Programme.
(6)The Director of Agriculture, Bengaluru.
(7)The Conservator of Forests of the local jurisdiction.
(8)The Chief Engineer - Rural Development and Panchayat Raj in charge of drinking water supply and sanitation.
(9)The Commissioner, Health Department.
(10)The Executive Officer, Pollution Control Board, Bengaluru.
(11)The Director, Women and Child Welfare Department.
(12)Two Chief Executive Officer's of ZillaParishad nominated by Government.
(13)Two well known Environmentalist nominated by the Government.
(14)One NGO, nominated by the Government.
(15)The Director, Rural energy programme and Ex-Officio, DS/JS to Government, Rural Development and Panchayat Raj Department
(16)The Head of School of Environmental Science and Public Health and Sanitation management will be Member Secretary.