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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(3) in The Jammu and Kashmir, Registration of Tourist Trade Act, 1978

(3)examining witnesses on oath,and may summon and examine suo moto any person whose evidence appears to be material.Explanation. - For purposes of enforcing the attendance of witnesses and other persons mentioned above, the local limits of the jurisdiction of the prescribed authority extends to the whole of the State.