Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Uttarakhand High Court

Unknown vs Hon'B1E Servesh Kumar Gupta on 20 June, 2014

Author: Servesh Kumar Gupta

Bench: Servesh Kumar Gupta

CRLR No.337 of 2013

Hon'b1e Servesh Kumar Gupta, J.

Mr. Prabhakar J oshi, Advocate for the revisionist. Mr. B.N. Molakhi, Advocate for the respondent. Misc. Application no.23l l / 2014 is allowed. Supplementary affidavit filed by the revisionist is accepted on record.

List this matter for hearing after three weeks. (Servesh Kumar Gupta, J.) 20.06.2014