Delhi High Court - Orders
Sidharth Chauhan vs Sushila Tyagi on 6 November, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~30 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1713/2023
SIDHARTH CHAUHAN ..... Petitioner
Through: Mr. Sameer Chandra, Mr. Shubham
Parashar, Mr. Aman Kalra and Mr.
Aryan Tomar, Advs.
versus
SUSHILA TYAGI ..... Respondent
Through: Mr. Sarojanand Jha and Mr. Rahul
Kumar, Advs.
+ CRL.M.C. 1714/2023
SIDHARTH CHAUHAN ..... Petitioner
Through: Mr. Sameer Chandra, Mr. Shubham
Parashar, Mr. Aman Kalra and Mr.
Aryan Tomar, Advs.
versus
SUSHILA TYAGI ..... Respondent
Through: Mr. Sarojanand Jha and Mr. Rahul
Kumar, Advs.
+ CRL.M.C. 1715/2023
SIDHARTH CHAUHAN ..... Petitioner
Through: Mr. Sameer Chandra, Mr. Shubham
Parashar, Mr. Aman Kalra and Mr.
Aryan Tomar, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2023 at 21:45:48
versus
ANIL KUMAR TYAGI ..... Respondent
Through: Mr. Sarojanand Jha and Mr. Rahul
Kumar, Advs.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 06.11.2023
1. No time left.
2. List on 5th March, 2024.
AMIT BANSAL, J
NOVEMBER 6, 2023
ns
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2023 at 21:45:48