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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(5) in The Dibrugarh University Act, 1965

(5)The emoluments and other terms and conditions of service of the Vice-Chancellor shall be determined by the Chancellor :Provided that the salary of the Vice-Chancellor shall not be less than Rs. 2,500 per mensem including all allowances.