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[Cites 0, Cited by 0] [Section 44D] [Entire Act]

State of Jharkhand - Subsection

Section 44D(1) in Jharkhand Co-operative Societies Act, 2008

(1)Notwithstanding anything to the contrary contained in this Act, no Co-operative Bank shall be wound up except with the previous sanction in writing of the Reserve Bank.