Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(1)(c) in Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002

(c)'Corpus Fund' means the fund created with subscription of the employees, matching contribution by the Management and other sources for defraying the expenditure on pension to the employees of the Affiliated Aided Colleges.