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Supreme Court - Daily Orders

Dda (Slum) Sc/St Engineer Association ... vs Delhi Urban Shelter Improvement Board ... on 13 July, 2023

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

                                                      1

     ITEM NO.1760                           COURT NO.2                     SECTION XIV

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s)            for   Special   Leave    to   Appeal   (C)     No(s).    11980-
     11981/2017

     DDA (SLUM) SC/ST ENGINEER ASSOCIATION
     (REGD) & ORS.                                                       Petitioner(s)

                                                    VERSUS

     DELHI URBAN SHELTER IMPROVEMENT BOARD
     CHIEF EXECUTIVE OFFICER & ORS.                    Respondent(s)
     ((I.A. No. 170559/22 and 184766/22 to be listed before Hon'ble
     Judge in Chamber)
     IA No. 170559/2022 - APPLICATION FOR SUBSTITUTION
     IA No. 184766/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     OFFICE REPORT FOR DIRECTION

     Date : 13-07-2023 These applications were called on for hearing
     today.

     CORAM :
                         HON'BLE MR. JUSTICE SUDHANSHU DHULIA
                                           [IN CHAMBER]

     For Petitioner(s)              Mr. Amit Gupta, Adv.
                                    Mr. Harisankar Mahapatra, Adv.
                                    Mr. Shiv Verma, Adv.
                                    M/S. Mitter & Mitter Co., AOR

     For Respondent(s)              Mr. Ajay Vikram Singh, AOR
                                    Ms. Priyanka Singh, Adv.
                                    Mr. Omkar, Adv.
                                    Mr. Pankaj, Adv.
                                    Mr. Shubham Singh, Adv.
                                    Ms. Garima Singh, Adv.

                                    Mr. Gaurav Kejriwal, AOR

                                    Ms. Binu Tamta, AOR

                                    Mr. Arvind Kumar Gupta, AOR
Signature Not Verified
                                    Mr. Ashwani Kumar, AOR
                                    Mr. Anshay Dhatwalia, Adv.
Digitally signed by
ASHA SUNDRIYAL
Date: 2023.07.17
17:11:16 IST
Reason:
                                    2

          UPON hearing the counsel the Court made the following
                             O R D E R

IA No. 170559/2022 - APPLICATION FOR SUBSTITUTION IA No. 184766/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION Delay in filing application for substitution is condoned.

Learned counsel representing petitioner No.3 submits that the petitioner No.3/Sh. Dori Lal passed on 20.06.2022.

He has moved an application for substitution of his legal heirs.

Application for substitution is allowed, subject to any objection which may be raised later on.

Let necessary amendment in the application be filed within two weeks.

(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)