Supreme Court - Daily Orders
Dda (Slum) Sc/St Engineer Association ... vs Delhi Urban Shelter Improvement Board ... on 13 July, 2023
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
1
ITEM NO.1760 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11980-
11981/2017
DDA (SLUM) SC/ST ENGINEER ASSOCIATION
(REGD) & ORS. Petitioner(s)
VERSUS
DELHI URBAN SHELTER IMPROVEMENT BOARD
CHIEF EXECUTIVE OFFICER & ORS. Respondent(s)
((I.A. No. 170559/22 and 184766/22 to be listed before Hon'ble
Judge in Chamber)
IA No. 170559/2022 - APPLICATION FOR SUBSTITUTION
IA No. 184766/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION
OFFICE REPORT FOR DIRECTION
Date : 13-07-2023 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
[IN CHAMBER]
For Petitioner(s) Mr. Amit Gupta, Adv.
Mr. Harisankar Mahapatra, Adv.
Mr. Shiv Verma, Adv.
M/S. Mitter & Mitter Co., AOR
For Respondent(s) Mr. Ajay Vikram Singh, AOR
Ms. Priyanka Singh, Adv.
Mr. Omkar, Adv.
Mr. Pankaj, Adv.
Mr. Shubham Singh, Adv.
Ms. Garima Singh, Adv.
Mr. Gaurav Kejriwal, AOR
Ms. Binu Tamta, AOR
Mr. Arvind Kumar Gupta, AOR
Signature Not Verified
Mr. Ashwani Kumar, AOR
Mr. Anshay Dhatwalia, Adv.
Digitally signed by
ASHA SUNDRIYAL
Date: 2023.07.17
17:11:16 IST
Reason:
2
UPON hearing the counsel the Court made the following
O R D E R
IA No. 170559/2022 - APPLICATION FOR SUBSTITUTION IA No. 184766/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION Delay in filing application for substitution is condoned.
Learned counsel representing petitioner No.3 submits that the petitioner No.3/Sh. Dori Lal passed on 20.06.2022.
He has moved an application for substitution of his legal heirs.
Application for substitution is allowed, subject to any objection which may be raised later on.
Let necessary amendment in the application be filed within two weeks.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)