Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Suraj Parwani vs Govt. Holkar Science College on 14 March, 2022

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 The High Court Of Madhya Pradesh WP No. 15891 of 2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) Indore, Dated : 14-03-2022 Parties through their Counsel.

Pleadings are complete. List the matter on 24.03.2022.

(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified SAN Digitally signed by PANKAJ PANDEY Date: 2022.03.15 10:08:08 IST