Madhya Pradesh High Court
Suraj Parwani vs Govt. Holkar Science College on 14 March, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 The High Court Of Madhya Pradesh WP No. 15891 of 2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) Indore, Dated : 14-03-2022 Parties through their Counsel.
Pleadings are complete. List the matter on 24.03.2022.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified SAN Digitally signed by PANKAJ PANDEY Date: 2022.03.15 10:08:08 IST