[Cites 0, Cited by 0]
[Entire Act]
State of Odisha - Section
Section 55 in The Board's Excise Rules, 1965
55. Painting and labelling of denatured spirit vessels.
- All vessels in or from which denatured spirit is manufactured, stored, supplied, or issued shall be legibly painted, branded or labelled in red, and bear picture of skull and cross bones as indicated below with the words Denatured Spirit and their use on any vessel containing spirit to which denaturants have not been added, is strictly forbidden.| tgj | ||
| fMuspj fLifjV~ | POISON | NOT TO BE TAKEN INTERNALLY |
| DENATURED SPIRIT | [kcjnkj bldk fiuk [krjukd gS |