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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Manipur - Subsection

Section 6(ix) in The Manipur University Act, 1980

(ix)to establish and maintain colleges and Hostels to recognize, affiliate, guide, supervise and control Degree Colleges and Hostels not maintained by the University and other accommodation for students not maintained by the University, and to withdraw any such recognition or affiliation;