Section 44(2) in U.P. State Co-operative Societies Election Rules, 2014
(2)A ballot-paper shall be rejected if -(a)It bears any signature to identify the voter,(b)It does not bear the seal of the society and initials of the Election Officer/Polling Officer of the polling station concerned,(c)It contains no marks indicating a vote,(d)It contains more marks than number of seat/seats to be filled.
