Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 31 March, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6846 of 2018 (MUKESH CHANDRA Vs THE STATE OF MADHYA PRADESH) CRA/07875/2018, CRA/08301/2018 Dated : 31-03-2022 Parties through their counsel.
Counsel for the State prays for seven days time as a last chance to serve the victim in Cr.A. No. 8310/2018.
List immediately thereafter.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
Akm
Signature Not Verified
SAN
Digitally signed by AKANKSHA MAURYA
Date: 2022.04.01 14:16:04 IST