Section 10 in The Maharashtra Universities Act, 1994
10. Other officers of the university.
- The following shall be the other officers of the university, namely :-(1)the Vice-Chancellor;(2)the Pro-Vice-Chancellor;(3)the Deans of Faculties;(4)the Registrar;(5)the Controller of Examinations;(6)the Director of sub-campuses of the university;(7)the Director, Board of College and University Development;(8)the Librarian of the university library;(9)the Finance and Accounts Officer;(10)the Director of Students' Welfare;(11)Such other officers in the service of the university as may be prescribed by Statutes.
