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[Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act]

State of Tamilnadu - Subsection

Section 14A(3)(b) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(b)"manager" means the secretary, or any person holding office as president, manager-or correspondent of a private College, who is managing or administering the affairs of such private college;