Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(b) in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962 (b)'Board of Directors' means the Board of Directors constituted under Section 20 of the Warehousing Corporations Act, 1962.
