Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of West Bengal - Subsection Section 25(1)(f) in The West Bengal Primary Education Act, 1973 (f)the members of the Board referred to in [clause (f)] [Word, letter and brackets substituted for the word, letter and brackets 'clause (d)' by W.B. Act 47 of 1980.] of section 4;