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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(1)(iii) in Assam Non-Government Educational Institutions (Regulation of Fees) Act, 2018

(iii)infrastructure made available to the students for the quality education, facilities provided as mentioned in the prospectus or website of the school;