934. Grant of permission for wearing uniform by officers on retirement. [§ 12, Act V, 1861].
- Police officers of and above the rank of Sub-Inspector who have rendered approved service of not less than 15 years in the force at the time of retirement may be permitted, after retirement to wear on ceremonial occasions, or when calling on officials of the Crown, the uniform of the rank which they last held. Permission to wear uniform on such occasions should be obtained by officers of the Indian Police from the Provincial Government and by officers of and below the rank of Deputy Superintendent from the Inspector-General.Note. - This regulation applies to the wearing of mess kit by retired officers of the Indian Police residing in India.IV. - Uniform of Subordinate Police Officers and Others
