Section 11(2)(vii) in Haryana Municipal (Dangerous and Offensive Trades) Bye-laws, 1982

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(vii)The floor shall be sunk to a level of six inches below the level of all exits so that the liquid cannot flow out in case of fire.

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