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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2) in The West Bengal Homoeopathic System of Medicine Act, 1963

(2)The Vice-President shall hold office for the period mentioned in section 11 :Provided that a Vice-President, shall cease to hold office if he ceases to be a member of the Council.