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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(r) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(r)the form of annual statement of accounts under sub- section (1), and the date before which the audited copy of the accounts together with the auditor' s report shall be furnished under sub- section (4), of section 27;