Himachal Pradesh High Court
Lobzang Dolma vs . Hpsbl & Ors. on 5 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Lobzang Dolma vs. HPSBL & ors.
.
LPA No. 138/20225.8.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Athrav Sharma, Advocate, for the appellant.
LPA No. 138/2022Dasti notice is confined to respondent No.2, at this stage, returnable for 2.9.2022, on taking steps within two days.
CMP No. 10692/2022 Heard. No ground for staying the impugned order, as prayed for, is made out. Consquently, the application is dismissed. However, recovery is ordered to be stayed till further orders.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:05:55 :::CIS