Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act] State of Arunachal Pradesh - Subsection Section 99(3)(i) in Arunachal Pradesh Goods Tax Act, 2005 (i)of such particulars to the officers of the Central Government or any State Government for such other purposes, as the Government may by general or special order direct; or