Madras High Court
Dharma Productions Pvt Ltd vs Bharat Sanchar Nigam Limited And 32 ... on 30 March, 2026
Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
C.S. (Comm.Div.) No.333 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 30.03.2026
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
C.S. (Comm.Div.) No.333 of 2025
and O.A.Nos.1202 & 1203 of 2025
Dharma Productions Pvt. Ltd.,
201 & 202, 2nd Floor, Supreme Chambers,
Off Veera Desai Road,
17/18, Shah Industrial Estate,
Andheri (West) Mumbai – 400 053, India
Branch Office at:
No.225, Opposite Spencers Plaza,
Anna Salai, Chennai, Tamil Nadu 600 002
represented by its Authorised Signatory
Ms.Rakhee Bajpai .. Plaintiff
vs
1 Bharath Sanchar Nigam Limited
Bharat Sanchar Bhavan
Harish Chandra Mathur Lane
Janpath New Delhi - 110 001.
2 Mahanagar Telephone Nigam Ltd.
5th Floor, Mahanagar Door Sanchar Sadan
9, CGO Complex Lodhi Road, New Delhi 110003.
3 Bharti Airtel Limited
Bharti Crescent, 1, Nelson Mandela Road,
Vasant Kunj, Phase II, New Delhi - 110 070.
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C.S. (Comm.Div.) No.333 of 2025
4 Hathway Cable & Datacom Limited
802, 8th Floor, Interface 11,
Link Road, Malad West,
Mumbai, Maharashtra – 400 064.
5 Tata Communication Limited
Tower 4, 4th to 8th Floor,
Equinox Business Park, LBS Marg,
Kurla (W), Mumbai – 400 070.
6 Vodafone India Limited
Suman Tower, Plot No.18, Sector 11,
Gandhinagar, Gujarat 382011.
7 Idea Cellular Limited
Suman Tower, Plot No.18, Sector 11
Gandhinagar, Gujarat - 382 011.
8 Tata Teleservices Ltd
10th Floor Tower I Jeevan Bharati
124 Connaught Circus New Delhi 110001.
9 GTPL Hathway Ltd
202 2nd Floor Sahajanand Shopping Centre
Opp.Swaminarayan Temple, Shahibaugh
Ahmedabad - 380004.
10 Tikona Digital Networks Private Limited
Office 3A 3rd Floor “Corpora” LBS Marg
Bhandup (west), Mumbai - 400 078.
11 BG Broadband India Private Limited
Plot No.54 Marol Industrial Cooperative Area
Off. Andheri Kurla Road
Andheri (East), Mumbai 400 059.
12 Sify Technologies Limited
2nd Floor, Tidel Park No.4 Canal Bank Road
Chennai - 600 113.
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C.S. (Comm.Div.) No.333 of 2025
13 Siti Broadband Services Pvt. Ltd
B-10 Lawrence Road Industrial Area
New Delhi North West, DL 110033 IN
14 You Broadband & Cable India Ltd.,
2nd and 3rd Floor, IQARA Centre
Near Gujarat Gas Circle, Adajan Hazaria Road
Surat – 395009.
15 Asianet Satellite Communications
2A II Floor, Leela Infopark
Technopark Limited Kazhakkoottam
Thiruvananthapuram, Kerala - 695581.
16 Data Infosys Limited
Station Road Durgapura Jaipur 302018.
17 Readylink Internet Services Limited
Galaxy Plot No.7 Sakhthi Colony
RK Puram Ganpathy Coimbatore - 641006.
18 Nettlinx Limited
5-9-22 3rd Floor My Home Sarovar Plaza
Secretariat Road Saifabad
Hyderabad - 500004.
19 City Online Services Limited
701 7th Floor Aditya Trade Center
Ameerpet Hyderabad - 500 038.
20 Pioneer elabs Limited
Pioneer Towers 17th Floor Plot No.16
Survey No.64 Software Unit Layout
ApIIK i-tech City Madhapur Hyderabad 500080.
21 AT And T Global Network Service India Pvt Ltd
13th Floor 1305-06 Mohan Dev House
13 Tolstoy Marg New Delhi - 110 001.
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C.S. (Comm.Div.) No.333 of 2025
22 Southern Online Bio Technologies Limited
Flat No.A3 3rd Floor Office Block
Samrat Complex Saifabad
Hyderabad - 500 004.
23 Reliance Jio Infocomm Limited
9th Floor Maker Chambers IV
222 Nariman Point Mumbai - 400 021.
24 Limras Eronet Broadband Services Private Limited
Doshi Towers First Floor
156 Poonamallee High Road Kilpauk , Chennai - 600 010.
25 RS Broadband Service India Private Limited
Doshi Towers First Floor, Old No.156 New No.205
Poonamallee High Road Kilpauk Chennai 600 010.
26 Spectra ISP Networks Pvt Ltd
Plot No.21-22 3rd Floor Udyog Vihar
Phase IV Gurgaon - 122 015.
27 Essel Shyam Communications Ltd
1121 Hemkunt Chambers 11th Floor
89 Nehru Place New Delhi - 110 019 India.
28 Five Network Solution (I) Ltd
A/301-303, Everest Grande,
Mahakali Caves Road, Andheri East
Mumbai – 400 093.
29 Atria Convergence Technologies Limited
No.17/68 Chevalier Shivaji Ganesan Street
New Colony T. Nagar Chennai - 600 017.
30 Action Lane
No 16 No 1A Kalpana Apartments 1st Street
Above Padmanaba Nagar Electricity Board
Adyar Chennai – 600020.
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C.S. (Comm.Div.) No.333 of 2025
31. Jak Communications Pvt Ltd
No 4, J Block Near 6th Avenue
Anna Nagar East, Chennai – 600102.
32.C32 Cable Net Pvt Ltd
Old No. 284 New No. 204, Shanmugam Salai
Royapettah Chennai - 600 014.
33. Thamizhaga Cable Tv Communication Pvt Ltd
No 9 A/5 Club Road Near Mittai Shop
Chetpet Chennai – 600031. .. Defendants
Prayer : Plaint is filed under Order VII Rule 1 of the CPC, 1908 and
Order IV Rule 1 of the High Court Original Side Rules, 1956 Read With
Sections 51, 52, 55 and 62 of the Copyright Act, 1957 and the Copyright
(Amendment) Act, 2012 and Section 7 of the Commercial Courts Act,
2015, praying to grant a judgment and decree on the following terms:-
(a) A permanent injunction restraining defendants 1 to 29 or any
other person or such other websites which are discovered by the plaintiff
after the release of the movie infringing the cinematographic film “TU
MERI MAIN TERA MAIN TERA TU MERI ” and said work be directed
to block all websites / web pages and future websites (including their
prefix and suffix) and those non-complaint websites mentioned in
Schedule - A hosting contents that relate to the Plaintiff's copyright
protected cinematographic film “TU MERI MAIN TERA MAIN TERA
TU MERI ” in any manner, thereby restraining the unauthorised copying,
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C.S. (Comm.Div.) No.333 of 2025
transmission, communication or make available or display or release or
show or upload or download or exhibit or play and/or in any manner
communicate in and/or through their services immediate of receipt of
details of such infringing websites/web pages in writing;
(b) A permanent injunction restraining Defendants 30 to 33 or any
other person or entity from infringing the cinematographic film “TU
MERI MAIN TERA MAIN TERA TU MERI” by themselves, their
partners/proprietor/directors, heirs, representatives, successors in
business, assigns, distributors, agents, servants or anyone claiming
through them or under them from infringing the Plaintiff's
copyrighted cinematographic film “TU MERI MAIN TERA MAIN
TERA TU MERI ” by copying, recording, reproducing or allowing
camcording or allowing others to transmit, communicate or make
available or distributing or duplicating or displaying or releasing or
showing or uploading or downloading or exhibiting or playing and/or in
any manner whatsoever from communicating the cinematographic film
“TU MERI MAIN TERA MAIN TERA TU MERI ” and said Work
without a proper license from the Plaintiff or in any other manner which
would violate/infringe the Plaintiff's copyrighted cinematographic film
“TU MERI MAIN TERA MAIN TERA TU MERI” through different
mediums including but not limited to CD, DVD, Blu-ray disc, VCD,
cable TV, Direct to home services, internet services, multimedia
messaging services, pen drives, hard drives, tapes, DAS, satellite,
Conditional Access Systems or in any other medium/manner whatsoever.
(c) For costs of the suit.
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C.S. (Comm.Div.) No.333 of 2025
For Plaintiff : Mr.S.Deepak
for M/s.P.K.Law Firm
JUDGMENT
Learned counsel for the plaintiff submits that he has been instructed to withdraw the suit. He has made an endorsement for the said purpose. Therefore, C.S.(Comm.Div)No.333 of 2025 is dismissed as withdrawn without any order as to costs. Consequently, connected O.A.Nos.1202 & 1203 of 2025 stand closed.
30.03.2026 Index : Yes / No Internet : Yes / No Neutral Citation: Yes / No kj To Bharat Sanchar Nigam Limited, Bharat Sanchar Bhavan, Harish Chandra Mathur Lane, Janpath, New Delhi - 110 001.
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kj C.S. (Comm.Div.) No.333 of 2025 and O.A.Nos.1202 & 1203 of 2025 30.03.2026 8/8 https://www.mhc.tn.gov.in/judis