Madhya Pradesh High Court
Principal Commissioner Of Income Tax I vs M/S Computer Science Corporation India ... on 18 September, 2019
Author: S.C.Sharma
Bench: S.C.Sharma
1 ITA-132-2019
The High Court Of Madhya Pradesh
ITA-132-2019
(PRINCIPAL COMMISSIONER OF INCOME TAX I Vs M/S COMPUTER SCIENCE CORPORATION INDIA
PVT. LTD)
1
Indore, Dated : 18-09-2019
Appellant through counsel.
Issue notice on admission as well as on I.A. No.6785/2019 to
the respondent on payment of process fee within seven days,
returnable within six weeks.
List on 09.12.2019.
(S.C.SHARMA) (SHAILENDRA SHUKLA)
JUDGE JUDGE
gp
Digitally signed by Geeta Pramod
Date: 18/09/2019 17:56:46