14. Compulsory segregation and treatment of animals in infected areas.
- If a veterinary officer after due examination of an animal and such inquiry as may be necessary, is of the opinion that such animal is infective, he may, by order in writing, direct the owner of such animal-(a)to keep it where it is for the time being or remove it or allow it to be removed to such place of isolation or segregation as may be specified in the order;(b)to subject it to such treatment as may be specified in the order; and such owner shall comply with such order.
