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State of Uttar Pradesh - Section

Section 18 in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Ministerial Staff And Group 'D' Employees) Rules, 1984

18. Scales of Fay. -

The scales of pay admissible to persons appointed to any post under these rules, whether in a substantive or officiating capacity or as temporary measure, shall be such as may be determined by the Government from time to time.