Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(3) in Gujarat District Mineral Foundation Rules, 2016

(3)The memorandum of association of the District Mineral Foundation shall be in the format as prescribed by the State Level Co-ordination Committee and these rules shall govern the implementation of the District Mineral Foundation.