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Supreme Court - Daily Orders

Commissioner Of Income Tax 2 vs Thane Bharat Sahakari Bank Ltd. on 29 July, 2016

     ITEM NO.76                              REGISTRAR COURT. 1                  SECTION IIIA

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (C)                       No(s).    26757/2015

     COMMISSIONER OF INCOME TAX-II                                             Petitioner(s)

                                                          VERSUS

     THANE BHARAT SAHAKARI BANK LTD.                                           Respondent(s)
     (with office report)


     Date : 29/07/2016 This petition was called on for hearing today.

     For Petitioner(s)
                                             Mr. Hari Om Yaduwanshi, Adv.
                                             Mrs. Anil Katiyar,Adv.


     For Respondent(s)
                                             Dr. Ravindra Chingale, Adv.
                                             Ms. Abha R. Sharma,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Despite last opportunity having been granted, sole respondent has not filed counter affidavit. Further opportunity is declined.

Registry to process the matter for listing before the Hon'ble Court, as per rules.

(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.07.30 13:05:07 IST Reason: