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[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Goa - Subsection

Section 111(2)(b) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(b)if the document so addressed or a copy thereof so addressed, is delivered to some person on the land or building.