Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 81 in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999 81. The Commission shall frame guidelines in matters relating to electricity tariff in terms of section 13(g) of the Act which shall be notified.
