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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(3) in The Rabindra Bharati Act, 1981

(3)The Faculty Council for post-graduate and undergraduate studies in Visual Arts shall have, in addition, the following member, namely :-the Principal, Indian College of Arts and Draftsmanship, Calcutta.