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Union of India - Section

Section 24 in The Forest (Conservation) Rules, 2003

24. Details of violation committed:

(i)Whether any work in violation of the Act or guidelines issued under the Act has been carried out (Yes/No).
(ii)If yes, details of the violation including period of work done, area of forest land involved in violation, name, address and designation of the person(s) responsible for violation and action taken against the person(s) responsible for violation;
(iii)Whether work in violation is still in progress (Yes/No):