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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Ayush Professional Courses) Rules 2008

(iv)"Common Entrance Test" means, Eamcet and Common Entrance Test - Association of Colleges (GET-AC), means the examination conducted for assigning rank on merit to candidates which will be the basis for admission of the candidates into the first year of under-Graduate Courses concerned in various Un-aided Non-Minority Professional Institutions in the State.