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State of Uttar Pradesh - Section

Section 9 in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967

9. Scrutiny of nomination papers.

- At the time fixed for the scrutiny of nominations, the Returning Officer shall examine the nomination papers and shall decide as to their validity. Candidates, their proposers and their seconders may be present at the time of the scrutiny.