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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(5) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(5)All things being equal the preference shall be given to the vendors belonging to the Scheduled Castes, the Scheduled Tribes, Other Backward Classes, Women, persons with disabilities and minorities for issuing the certificate of vending.