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Bombay High Court

Union Of India, Through Secretary, Dept ... vs Income Tax Gazetted Officers ... on 16 March, 2020

Bench: Nitin Jamdar, Abhay Ahuja

S.R.JOSHI                                  1                   Common order dt.16.3.2020.doc




         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION /
                CIVIL APPELLATE JURISDICTION



         Cause titles and appearances as notified.


                                        CORAM : NITIN JAMDAR &
                                                ABHAY AHUJA, JJ.

Date : 16 March 2020.

P.C. :

In view of the Notification dated 14 March 2020 issued by the Registry of this Court following matters are adjourned and to be listed as per the C.M.I.S. date as below.
Fresh Admission-
Matter at Sr.No. Next C.M.I.S. date 15, 16, 17, 18, 28.9.2020 19, 20 Admission-
Matter at Sr.No. Next C.M.I.S. date 21, 27, 38, 39, 13.7.2020 22, 23, 24, 26, 22.6.2020 28, 33, ::: Uploaded on - 17/03/2020 ::: Downloaded on - 20/03/2020 00:47:50 ::: S.R.JOSHI 2 Common order dt.16.3.2020.doc 29, 34, 35, 35.1 to 23.6.2020 35.5, 40 to 48, 52, 50 24.6.2020 32 15.6.2020 25, 30, 31, 36, 36.1, 28.9.2020 36.2, 37, 37.1, 49, 51, 51.1, 51.2, 53 to 58, 58.1, 58.2. 29.9.2020 For Admission-
Matter at Sr.No. Next C.M.I.S. date 59 29.9.2020 Orders-

Matter at Next C.M.I.S. date Sr.No. 60 29.9.2020 Hearing & Final Disposal-

Matter at Next C.M.I.S. date Sr.No. 61 29.9.2020 ::: Uploaded on - 17/03/2020 ::: Downloaded on - 20/03/2020 00:47:50 ::: S.R.JOSHI 3 Common order dt.16.3.2020.doc

2. In case any ad-interim / interim relief is operating till today, the said order will continue to operate till the next date. If ad- interim / interim relief is not granted for a limited period, the said order will remain unaffected.

3. Liberty to apply for an early date in case of urgency.

ABHAY AHUJA, J. NITIN JAMDAR, J.

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