Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Maharashtra - Subsection Section 129(3) in The Maharashtra Irrigation Act, 1976 (3)The Water Committee may meet from time to time, and may follow such procedure as it deems fit for the transaction of its business.
