Punjab-Haryana High Court
Dr. Basant Kumar Sharma vs Panjab University & Others on 31 October, 2008
Author: Rajan Gupta
Bench: Ashutosh Mohunta, Rajan Gupta
IN THE HIGH COURT FOR THE STATES OF PUNJAB &
HARYANA AT CHANDIGARH.
CWP No.1411 of 2006
Date of decision: 31.10.2008
Dr. Basant Kumar Sharma ...Petitioner
Versus
Panjab University & others ...Respondents
CORAM: HON'BLE MR. JUSTICE ASHUTOSH MOHUNTA
HON'BLE MR. JUSTICE RAJAN GUPTA
Present: Mr. S.D. Bansal, Advocate, for the petitioner.
Mr. Anupam Gupta, Advocate, for Panjab University.
Ms. Charu Tuli, Senior DAG, Punjab for State of Punjab.
Mr. Gurpreet Singh and
Mr. Rajiv Sharma, Advocates, for Union of India.
Rajan Gupta, J.
For the detailed reasons mentioned in our judgment of even date in CWP No.8025 of 2007 titled "Dr. A.C. Julka & others Vs. Panjab University and others, this writ petition stands dismissed.
(RAJAN GUPTA) JUDGE (ASHUTOSH MOHUNTA) JUDGE October 31, 2008 'rajpal'