Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Jammu-Kashmir - Subsection Section 30(2) in The Jammu and Kashmir Consolidation of Holdings Act, 1962 (2)The Statement of Proposals so confirmed shall be published in the unit and shall, except as otherwise provided by or under this Act, be final.
