Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(3) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(3)The Vice-Chancellor shall be ex-officio Chairperson of the Board, and shall conduct the meetings of the Board in accordance with the statutes made in that behalf and the Registrar shall be the Ex-officio Member Secretary.