Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1)(c) in Tamil Nadu Lease-holds (Abolition and Conversion Into Ryotwari) Rules, 1965

(c)The particulars of cultivation with details of extent, crop, yield and nature of occupation, as the case may be.